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  1. 2821. Consultative Process followed by FSSAI [Updated on:04-10-2010]
  2. 2822. Service Rules approved by the Ministry of Health and Family Welfare for information prior to Notification. [Updated on:01-10-2010]
  3. 2823. Draft for Consultation on FSSAIs approach to Drawing up/ Revision of Food Standards. [Updated on:01-10-2010]
  4. 2824. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:20-08-2010]
  5. 2825. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:20-08-2010]
  6. 2826. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:20-08-2010]
  7. 2827. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:20-08-2010]
  8. 2828. GSR 651(E)- Prevention of Food Adulteration (4th Amendment) Rules, 2010 dated 2.08.2010 [Updated on:18-08-2010]
  9. 2829. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:11-08-2010]
  10. 2830. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:11-08-2010]
  11. 2831. GSR 651(E)- Prevention of Food Adulteration (4th Amendment) Rules, 2010 dated 2.08.2010 [Updated on:02-08-2010]
  12. 2832. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:01-08-2010]
  13. 2833. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:01-08-2010]
  14. 2834. A-12024/09/2009-Admn.FSSI [Updated on:22-07-2010]
  15. 2835. Notification of FSSAIs Authorised Officer for Chennai Port under Section 47(5) of FSS Act 2006 [Updated on:21-07-2010]
  16. 2836. GSR 603(E)- Prevention of Food Adulteration (1st Amendment) Rules, 2010 dated 19.07.2010 (Draft Notification) [Updated on:19-07-2010]
  17. 2837. Notification of FSSAIs Authorised Officer for Chennai Port under Section 47(5) of FSS Act 2006 [Updated on:14-07-2010]
  18. 2838. Notification of FSSAIs Authorised Officer for Chennai Port under Section 47(5) of FSS Act 2006 [Updated on:10-07-2010]
  19. 2839. Notification GSR 488(E) -relating to use of various food additives in food products [Updated on:09-07-2010]
  20. 2840. GSR 603(E)- Prevention of Food Adulteration (1st Amendment) Rules, 2010 dated 19.07.2010 (Draft Notification) [Updated on:08-07-2010]