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  1. 3161. A-12024/04/2011-Admn.FSSAI [Updated on:09-03-2012]
  2. 3162. A-12037/01/2012-Admn.FSSAI [Updated on:06-03-2012]
  3. 3163. Issue of licensing of FBO at Airports & Ports [Updated on:01-03-2012]
  4. 3164. Filling up of application form B for service category [Updated on:21-02-2012]
  5. 3165. Online payment by importers towards the lab analysis of samples of imported food articles [Updated on:08-02-2012]
  6. 3166. Issue of State/ Central Licensing – Clarification on jurisdiction [Updated on:05-02-2012]
  7. 3167. Ad-hoc instructions related to re-sampling and re-testing of food grains including pulses consignments by Authorised Officers [Updated on:20-01-2012]
  8. 3168. Ad-hoc instructions related to re-sampling and re-testing of food grains including pulses consignments by Authorised Officers [Updated on:20-01-2012]
  9. 3169. Corrigenda on Food [Updated on:30-12-2011]
  10. 3170. Corrigenda on Food Safety and Standards Regulations, 2011 notified on 21st December, 2011 [Updated on:30-12-2011]
  11. 3171. A-12031/01/2009-Admn.FSSAI [Updated on:22-11-2011]
  12. 3172. Notification of FSSAI’s Authorized Officer for Mumbai Seaport, Mumbai International Airport and Jahawarlal Nehru Port Trust Nhava sheva under section 47(5) – Reg. [Updated on:02-11-2011]
  13. 3173. Notification of FSSAI’s Authorized Officer for Kolkata Seaport,Kolkata International Airport and Haldia Seaport under section 47(5)of FSS Act 2006 – Reg. [Updated on:31-10-2011]
  14. 3174. Notification of FSSAI’s Authorized Officer for Indira Gandhi International Airport , New Delhi , CONCOR-ICD , Tughlakabad , CWC-ICD , ICD Fridabad / Ballabhgarh , ICD Dadri and ICD Loni in NCR Region under section 47(5)of FSS Act 2006 – Reg. [Updated on:31-10-2011]
  15. 3175. Notification of FSSAI’s Authorized Officer for Chenni ( Seaport and Airport ) under section 47(5)of FSS Act 2006 – Reg. [Updated on:31-10-2011]
  16. 3176. Clarification on status of licensing of Food Business Operator having outlets/ units in two and more States [Updated on:03-10-2011]
  17. 3177. Clarification on status of licensing of Food Business Operator having outlets/ units in two and more States [Updated on:03-10-2011]
  18. 3178. Clarification on the status of Notified Public Analyst at Centre/State/UT after the promulgation of FSS Act, 2006 with from 05.08.2011 [Updated on:01-09-2011]
  19. 3179. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:20-08-2011]
  20. 3180. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:20-08-2011]