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  1. 3581. Draft Food Safety and Standards Rules 2011 notified in Gazette of India [Updated on:19-01-2011]
  2. 3582. Prevention of Food Adulteration ,8th Amendment ,Rules 2009 [Updated on:12-11-2010]
  3. 3583. Draft Food Safety and Standards Regulations 2010 notified in Gazette of India [Updated on:21-10-2010]
  4. 3584. Consultative Process followed by FSSAI [Updated on:04-10-2010]
  5. 3585. Service Rules approved by the Ministry of Health and Family Welfare for information prior to Notification. [Updated on:01-10-2010]
  6. 3586. Draft for Consultation on FSSAIs approach to Drawing up/ Revision of Food Standards. [Updated on:01-10-2010]
  7. 3587. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:20-08-2010]
  8. 3588. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:20-08-2010]
  9. 3589. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:20-08-2010]
  10. 3590. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:20-08-2010]
  11. 3591. GSR 651(E)- Prevention of Food Adulteration (4th Amendment) Rules, 2010 dated 2.08.2010 [Updated on:18-08-2010]
  12. 3592. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:11-08-2010]
  13. 3593. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:11-08-2010]
  14. 3594. GSR 651(E)- Prevention of Food Adulteration (4th Amendment) Rules, 2010 dated 2.08.2010 [Updated on:02-08-2010]
  15. 3595. Notification of Authorised Officers for Mumbai Sea Port and Jawaharlal Nehru Port Trust, Nhava Sheva under Section 47 (5) of FSS Act 2006 [Updated on:01-08-2010]
  16. 3596. Notification of FSSAI’s Authorised Officers for Kolkata Sea Port and Haldia Sea Port under Section 47(5) of FSS Act 2006 [Updated on:01-08-2010]
  17. 3597. A-12024/09/2009-Admn.FSSI [Updated on:22-07-2010]
  18. 3598. Notification of FSSAIs Authorised Officer for Chennai Port under Section 47(5) of FSS Act 2006 [Updated on:21-07-2010]
  19. 3599. GSR 603(E)- Prevention of Food Adulteration (1st Amendment) Rules, 2010 dated 19.07.2010 (Draft Notification) [Updated on:19-07-2010]
  20. 3600. Notification of FSSAIs Authorised Officer for Chennai Port under Section 47(5) of FSS Act 2006 [Updated on:14-07-2010]